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[Cites 0, Cited by 0] [Section 24E] [Entire Act]

Union of India - Subsection

Section 24E(c) in The Companies (Indian Accounting Standards) Rules, 2015

(c)differentiates between the amounts associated with forward elements of forward contracts and the foreign currency basis spreads of financial instruments that hedge transaction related hedged items, and the amounts associated with forward elements of forward contracts and the foreign currency basis spreads of financial instruments that hedge time-period related hedged items when an entity accounts for those amounts in accordance with paragraph 6.5.16 of Ind AS 109.