Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1070] [Entire Act] Bengal Presidency - Subsection Section 1070(d) in Police Regulations, Bengal , 1943 (d)The relieving officer shall take the earliest opportunity of examining all pending receipts and acquittance rolls and report to the Superintendent whether they are complete or otherwise.