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State of Odisha - Section

Section 32 in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963

32.

The writer of the best manuscripts shall transfer to the Government" of Orissa in the Education Department his copyright over the manuscript by a dead of assignment. He shall also give an undertaking that he shall have no objection to. any addition, alteration or omission being made which may be considered necessary by the Scrutiny Committee or the Working Committee or both. The deed of assignment shall be made in the form given in Appendix-X.