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[Cites 0, Cited by 0] [Section 2B] [Entire Act]

State of West Bengal - Subsection

Section 2B(b) in West Bengal Land Reforms Rules, (Bargadars) Rules, 1956

(b)take steps for continuation of the cultivation of such land
(i)within seven days from the date of his such determination or nomination, if the agricultural operations in the neighbouring lands are in progress, or
(ii)within fifteen days from the date of commencement of such operation, if such operations are not then in progress.