Calcutta High Court
Saj Food Products Pvt Ltd vs M/S Parle Biscuits Pvt Ltd on 21 May, 2025
ODSL2-1
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION
COMMERCIAL DIVISION
ORIGINAL SIDE
IP-COM/16/2024
IA NO: GA-COM/2/2024, GA-COM/3/2024
SAJ FOOD PRODUCTS PVT LTD
VS
M/S PARLE BISCUITS PVT LTD
BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date : MAY 21, 2025.
APPEARANCE:
Mr. Debnath Ghosh, Sr. Adv.
Mr. Abhijit Sarkar, Adv.
Mr. Biswaroop Mukherjee, Adv.
Mr. Abhik Chitta Kundu, Adv.
...for the plaintiff
Mr. Tanmoy Roy, Adv.
Mr. Deep Bhattacharya, Adv.
...for defendant/opposite party
1.The Court:- learned Advocates for the parties are present today.
2. Learned Advocate submitted on GA-COM/2/2024. It appears from order dated 7th May, 2025 that the interim order which was granted earlier is going to expire on 22nd May, 2025.
3. The interim order stands extended for a period of two weeks after vacation.
(BISWAROOP CHOWDHURY, J.) gb