Section 174(1)(a) in The New Delhi Municipal Council Act, 1994

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NCT Delhi - Subsection

Section 174(1)(a) in The New Delhi Municipal Council Act, 1994

(a)to discharge directly or indirectly into any municipal drain-

(i)any trade effluent from any trade premises except in accordance with bye-laws made in this behalf; or

(ii)any liquid or other matter the discharge of which into municipal drains is prohibited by or under this Act or any other law; or