Delhi High Court - Orders
Kamal Kalra & Anr vs Union Of India & Ors on 31 March, 2022
Author: Najmi Waziri
Bench: Najmi Waziri, Swarana Kanta Sharma
$~36(2)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2963/2016 & CM APPL. 12404/2016
KAMAL KALRA & ANR ..... Petitioners
Through: None.
versus
UNION OF INDIA & ORS ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 31.03.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).
1. Renotify on 30.08.2022.
NAJMI WAZIRI, J SWARANA KANTA SHARMA, J MARCH 31, 2022/zp Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:04.04.2022 11:52:28