Bombay High Court
The State Of Maharashtra (Through The ... vs Shri.Bhagatsingh Bhargav Phatak on 10 December, 2018
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION SECOND APPEAL (ST.) NO. 18777 OF 2018 Office Notes, Office Memoranda of Coram, appearance, Court's Court's or Judge's orders orders or directions and Registrar's orders CORAM : V.R. Kachare.
REGISTRAR (JUDL-II) Date : 10.12.2018 None present.
Four weeks time (excluding Christmas vacation) is granted to remove office objections failing which SAST shall stand refused for registration along with all CAST filed in this SAST without further reference to the Court.
Sd/-
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