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[Cites 1, Cited by 1]

Allahabad High Court

Noida vs Ishwar Dayal on 15 April, 2015

Bench: Sudhir Agarwal, Anil Kumar Sharma





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 574 of 1995
 

 
Appellant :- Noida
 
Respondent :- Ishwar Dayal
 
Counsel for Appellant :- U.S. Awasthi,A.K. Misra,A.K. Yadav,Ajay Sharma,Amit Manohar,Ashwani Kumar Misra
 
Counsel for Respondent :- Shiv Sagar Singh
 

 
Hon'ble Sudhir Agarwal,J.
 

Hon'ble Anil Kumar Sharma,J.

Appeal is dismissed.

For details, see our order of date passed in First Appeal No.737 of 1995 (NOIDA vs. Surendra Singh).

Order Date :- 15.4.2015 sc