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Bombay High Court

Dnyaneshwar @ Pintu Nivrutti Talekar vs Ganesh S/O. Pratap Mote And Anr on 18 November, 2019

Author: R. G. Avachat

Bench: R. G. Avachat

                                        1             11(2)appln-3799-19.doc




               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                 CRIMINAL APPLICATION NO. 3799 OF 2019
                                   IN
             ANTICIPATORY BAIL APPLICATION NO. 1330 OF 2019

 Dnyaneshwar @ Pintu Nivrutti Talekar                    ... Applicant
      Versus
 Ganesh Pratap Mote and another                          ... Respondent

                                    ....
 Mr. Niteen V. Gaware, Advocate for applicant.
 Mr. Joydeep Chatterji, Advocate for respondent No.1.
 Ms. R. P. Gaur, APP for respondent No.2-State.
                                    ....


                               CORAM : R. G. AVACHAT, J.

DATED : 18th NOVEMBER, 2019 PER COURT :-

. Heard.

2. This is an application for permission to assist the learned APP.

3. For the reasons stated in the application, same is allowed in terms of prayer clause "A" and disposed of.

[ R. G. AVACHAT, J. ] SMS 1 of 1 ::: Uploaded on - 18/11/2019 ::: Downloaded on - 20/11/2019 02:05:21 :::