Bombay High Court
Dnyaneshwar @ Pintu Nivrutti Talekar vs Ganesh S/O. Pratap Mote And Anr on 18 November, 2019
Author: R. G. Avachat
Bench: R. G. Avachat
1 11(2)appln-3799-19.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CRIMINAL APPLICATION NO. 3799 OF 2019
IN
ANTICIPATORY BAIL APPLICATION NO. 1330 OF 2019
Dnyaneshwar @ Pintu Nivrutti Talekar ... Applicant
Versus
Ganesh Pratap Mote and another ... Respondent
....
Mr. Niteen V. Gaware, Advocate for applicant.
Mr. Joydeep Chatterji, Advocate for respondent No.1.
Ms. R. P. Gaur, APP for respondent No.2-State.
....
CORAM : R. G. AVACHAT, J.
DATED : 18th NOVEMBER, 2019 PER COURT :-
. Heard.
2. This is an application for permission to assist the learned APP.
3. For the reasons stated in the application, same is allowed in terms of prayer clause "A" and disposed of.
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