Madhya Pradesh High Court
Udhay Raj (D) Th.Lr'S Bhola Ram vs Kunwar Bai (D) Th.Lr'S Bhgirath on 5 January, 2015
S.A. No.704/2007
05.01.2015
None present for the appellant.
Shri Ravi Gupta, Advocate for the respondent.
On 22.08.2014, counsel appearing for the appellant pleaded no instructions.
SPC was directed to be issued. Despite issuance of SPC, no body is appearing for the appellant.
Accordingly, this second appeal is dismissed for want of prosecution.
(M.C. Garg) Judge sh/-