Section 27A in The M.P. Madhyastham Adhikaran Adhiniyam, 1983
27A. [ Determination of fees to Advocate. [Inserted by M.P. Act No. 9 of 1990 (w.e.f. 24-4-1990).]
- The fee payable to an Advocate appearing in proceeding on behalf of either party before the Tribunal shall be such as may be prescribed.] [Substituted by M.P. Act No. 9 of 1990 (w.e.f. 24-4-1990).]
