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[Cites 0, Cited by 0] [Section 84(3)] [Section 84] [Entire Act]

State of Rajasthan - Subsection

Section 84(3)(ii) in Rajasthan Civil Services (Pension) Rules, 1996

(ii)if the Pension Payment Order/Gratuity Payment Order has not been issued, he will revise the particulars accordingly and take further steps in the light of the revised particulars.