Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] NCT Delhi - Section Section 37 in The Delhi Metro Railway (Operation And Maintenance) Act, 2002 37. Recommendations to be binding on metro railway administration. - The recommendations made by the Fare Fixation Committee shall be binding on the metro railway administration.
