(4)The untreated sewage, formation water, oil, drilling fluid, waste, chemical substances or refuse from a well, tank or other production installation shall not be permitted,-(a)to create hazard to public health and safety;(b)to run into or contaminate any fresh water structure or body of water or to remain in a place from which it might contaminate any fresh water or body of water; and(c)to run over or damage any land, highway or public road.
