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[Cites 0, Cited by 0] [Section 155(1)] [Section 155] [Entire Act]

State of Andhra Pradesh - Subsection

Section 155(1)(iv) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

(iv)travelling allowance and batta at the prescribed scale to witnesses (whether summoned through Court or not) who have attended the Court and given evidence or produced a document;