Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 314(3)] [Section 314] [Entire Act] State of Tamilnadu - Subsection Section 314(3)(c) in The Coimbatore City Municipal Corporation Act, 1981 (c)take measures for the erection of sanitary dwellings for the working classes or for the poorer classes, or for both on such land.