Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 61 in Chit Funds (Rajasthan) Rules, 1989 61. Registrar of records kept. - Every Registrar shall keep a separate register in which shall be entered particulars of all records relating to chits registered in his office.
