Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117(2)] [Section 117] [Entire Act] Bengal Presidency - Subsection Section 117(2)(a) in Calcutta Improvement Act, 1911 (a)by the Financial Adviser and Chief Accounts Officer and the Personal Officer of the Board, or