Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Punjab-Haryana High Court

M/S R.K. Jain Infra Project P. Ltd vs Union Of India And Others on 23 December, 2014

Author: Augustine George Masih

Bench: Augustine George Masih

                     IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                                           Civil Writ Petition No.26393 of 2014 (O&M)
                                           DATE OF DECISION: 23.12.2014

                M/s R.K. Jain Infra Project P. Ltd.
                                                                       .....Petitioner
                                                 versus

                Union of India and others
                                                                    .....Respondents

                CORAM:-         HON'BLE MR.JUSTICE S.J. VAZIFDAR, ACTING CHIEF JUSTICE
                                HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH


                Present:        Mr. Alok Mittal, Advocate for the petitioner

                                Mr. Chetan Mittal, Sr. Advocate
                                for Union of India

                                Mr. Hitender Kaushal, Advocate for
                                Mr. Rishi Kaushal, Advocate for NHAI

                                Mr. Amar Vivek, Addl. A.G. Haryana with
                                Mr. Karan Sharma, AAG, Haryana

                                Mr. Pritam Saini, Advocate for
                                Haryana State Roads & Bridges Development
                                Corporation Ltd.
                                     ..

S.J. VAZIFDAR, ACTING CHIEF JUSTICE (Oral):

For orders, see CWP No.25931-2014 titled as Shish Ram Dayma vs. Union of India and others.
                                                            (S.J. VAZIFDAR)
                                                          ACTING CHIEF JUSTICE



                23.12.2014                             (AUGUSTINE GEORGE MASIH)
                parkash*                                           JUDGE




PARKASH CHAND
2014.12.23 16:01
I attest to the accuracy and
authenticity of this document