Punjab-Haryana High Court
M/S R.K. Jain Infra Project P. Ltd vs Union Of India And Others on 23 December, 2014
Author: Augustine George Masih
Bench: Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
Civil Writ Petition No.26393 of 2014 (O&M)
DATE OF DECISION: 23.12.2014
M/s R.K. Jain Infra Project P. Ltd.
.....Petitioner
versus
Union of India and others
.....Respondents
CORAM:- HON'BLE MR.JUSTICE S.J. VAZIFDAR, ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
Present: Mr. Alok Mittal, Advocate for the petitioner
Mr. Chetan Mittal, Sr. Advocate
for Union of India
Mr. Hitender Kaushal, Advocate for
Mr. Rishi Kaushal, Advocate for NHAI
Mr. Amar Vivek, Addl. A.G. Haryana with
Mr. Karan Sharma, AAG, Haryana
Mr. Pritam Saini, Advocate for
Haryana State Roads & Bridges Development
Corporation Ltd.
..
S.J. VAZIFDAR, ACTING CHIEF JUSTICE (Oral):
For orders, see CWP No.25931-2014 titled as Shish Ram Dayma vs. Union of India and others.
(S.J. VAZIFDAR)
ACTING CHIEF JUSTICE
23.12.2014 (AUGUSTINE GEORGE MASIH)
parkash* JUDGE
PARKASH CHAND
2014.12.23 16:01
I attest to the accuracy and
authenticity of this document