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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(1)(i) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

(i)the provisions regarding the policy of admission, including regulation of reservation of scats, specially for students of below poverty line family, Scheduled Castes, Scheduled Tribes. Other Backward Classes, physically handicapped and other categories;