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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(1)(b) in Telangana Rights in Land and Pattadar Pass Books Act, 1971

(b)the nature and extent of the respective rights or interests of such persons and the conditions or liabilities, if any, attaching thereto;