Section 10 in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000
10. Authorities of the University.
- The following shall be the Authorities of the University, namely:-(1)Board of Management; (2) Academic Council;(3)Research Council; (4) Extension Education Council;(5)Faculties including Post-graduate studies and their Board of Studies;(6)Such other bodies of the University as may be declared by the Statutes to be authorities of the University.
