Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Andhra Pradesh - Subsection Section 55(1) in The Andhra Pradesh Contract Labour (Regulation and Abolition) Rules, 1971 (1)The latrines and urinals shall be conveniently situated and accessible to workers at all times at the establishment.
