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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(iv) in The Orissa Motor Vehicles (Producer of Gas) Rules, 1993

(iv)"producer" means whole of the generator, pipes, coolers, filters and accessories necessary for the generation of gas. and its supply to the engine;