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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(4)(a) in The Orissa Clinical Establishments (Control and Regulation) Act, 1990

(a)a clinical establishment which is owned, controlled, managed or maintained by Government or any authority or body established or constituted by an Act of Parliament or of the State Legislature;