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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

NCT Delhi - Subsection

Section 13(2)(c) in The Delhi Narcotic Drugs Rules, 1985

(c)The licensing authority may dispense with the requirement of the recommendations of the said authority if the dealer has applied for the grant of the licence for the possession and sale of Morphine and Atrophine or Pethidine Ampules only and the applicant is, in his opinion, a man of good repute.