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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(4)(b) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(b)has such qualification, training, experience and skill to (i) practice in their particular specialty or subspecialty in the field of medicine or dentistry, nursing or other health care profession as are recognized by the Government and (ii) provide necessary health care service as expected and applicable of him; and