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State of Assam - Section

Section 10 in Assam Panchayat (Constitution) Rules, 1995

10. Name and Serial Number of Gaon Panchayat and Anchalik Panchayat and Zila Parishad Constituencies.

- The Deputy Commissioner and the Sub-Divisional Officer as the case may be, shall after fixing the number of constituencies under Rules 6 7 and 8 of these rules allot an appropriate name to each such constituency on consideration of the local name of the village or villages or part of a Village falling in such constituency. All such constituencies of Gaon Panchayat, Anchalik Panchayat and Zilla Parishad shall be arranged by assigning a serial number against the name of each constituency.