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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(4) in The Murshidabad Estate (Management Of Properties) And Miscellaneous Provisions Act, 1980

(4)Any suit or proceeding pending before the appointed day in relation to any of the Estate properties may be continued by or against the State Government, as the case may be, and" not otherwise.