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Allahabad High Court

M/S Saf Yeast Co Pvt. Vice President ... vs State Of U.P.Through Prin Secy Energy ... on 28 August, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 3930 of 2006
 

 
Petitioner :- M/S Saf Yeast Co Pvt. Vice President {Objection Filed}
 
Respondent :- State Of U.P.Through Prin Secy Energy And 3 Ors
 
Counsel for Petitioner :- Manish Singh,Abhinav N Trvedi
 
Counsel for Respondent :- C.S.C,S.M.K.Chaudhry
 

 
Hon'ble Ravindra Singh,J.
 

Hon'ble Vishnu Chandra Gupta,J.

None appears to press this petition.

Heard learned Standing Counsel.

Due to efflux of time, this petition has become infructuos.

Accordingly, this petition is disposed of.

Order Date :- 28.8.2014 RPD