Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 398] [Entire Act] State of Uttar Pradesh - Subsection Section 398(d) in The U.P. Co-operative Societies Rules, 1968 (d)an officer or member of co-operative society fails to furnish information under sub-rule (3) of Rule 440 and clause (b) of Rule 416;
