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[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

State of Gujarat - Subsection

Section 75(1)(b) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(b)teachers of the University may be appointed by the Chancellor after considering the recommendations of an Advisory Committee consisting of the Vice-Chancellor, the Director of Education and such other person or persons, if any, as the Chancellor thinks fit to associate with them.