Section 4(2) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985
(2)An application for a permit for the possession of poppy straws shall contain the following particulars, that is to say :-(i)the name and address of the applicant;(ii)the correct address of the place where poppy straws will be kept or used;(iii)the quantity of poppy straws required for use during one month;(iv)the period for which the permit is required;(v)the details of the use or uses for which the poppy straws are required;(vi)the quantity of poppy straws required to be possessed at any one time.
