Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Assam - Subsection

Section 31(1)(b) in Assam Public Procurement Act, 2017

(b)owing to a sudden unforeseen event, there is an extremely urgent need for the subject-matter of procurement, and engaging in any other method of procurement would be impractical; or