Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 52A in The Jammu and Kashmir State Ranbir Penal Code, 1989 52A. Stamp. - The word "stamp" denotes every stamp issued by [the Government] [Substituted for 'His Highness the Maharaja Bahadur' by Act X of 1996.] for revenue purposes.
