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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(5)(d) in St Xavier's University, Kolkata Act, 2016

(d)has wilfully omitted or refused to carry out the provisions of this Act or has committed breach of any of the terms and conditions of the service contract or has abused or misused the powers vested in him or if, in the opinion of the Chancellor, the continuance in the office of the Registrar is detrimental to the interest of the University; or