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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3) in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

(3)A candidate for the endorsement of a certificate shall have performed extra sea-service set out in rule 16 and shall be required to pass examination set out in rule 67.]
(A)Workshop Service