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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(1)(i) in The Delhi Land Reforms Rules, 1954

(i)For the declarations under Clause (a) of sub-section (1) of Section 11, para 2 of the declaration relating to compensation shall be scored out.