Supreme Court - Daily Orders
Ankita Aggarwal vs Rahul Aggarwal on 19 May, 2022
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
ITEM NO.1607 COURT NO.14 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 585/2020
ANKITA AGGARWAL Petitioner(s)
VERSUS
RAHUL AGGARWAL Respondent(s)
(FOR ADMISSION and IA No.47404/2020-EX-PARTE STAY and IA
No.47408/2020-EXEMPTION FROM FILING O.T.
IA No. 47404/2020 - EX-PARTE STAY
IA No. 47408/2020 - EXEMPTION FROM FILING O.T.)
Date : 19-05-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. K.B. Upadhyay, Adv.
Mr. Maruti Nandan, Adv.
Mr. S. R. Setia, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
None has filed appearance for the respondent though duly served. By way of last opportunity, list in the second week of July, 2022.
(SONIA BHASIN) (DIPTI KHURANA)
COURT MASTER (SH) ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
SONIA BHASIN
Date: 2022.05.21
13:46:08 IST
Reason: