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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(g) in Arunachal Pradesh Agriculture/Horticulture Services Rules, 1989

(g)"Departmental Candidates" means a person possessing basic Agricultural qualification, who was appointed to the technical posts of the Agriculture/Horticulture department on regular or ad hoc basis on the recommendation of Selection Committee or in accordance with the rules of recruitment applicable to the posts, as the case may be;