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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(6) in First Statutes of the Jai Narayan Vyas University Jodhpur

(6)The University shall in the case of each subscriber make a monthly contribution at the rate of 10 percent of his salary provided that in the case of employees who draw a salary of more than Rs. 500/ per month the University contribution shall be at the rate of 8-1/3%.Note: The fraction in the amount calculated on this basis shall be rounded off to the nearest 5 Paise.