Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Cmj Foundation vs The State Of Meghalaya on 16 July, 2024

Bench: Pamidighantam Sri Narasimha, Pankaj Mithal

                                                 1

     ITEM NO.23                         COURT NO.15                 SECTION XIV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).   7081/2021

     (Arising out of impugned judgment and order dated 06-05-2021 in WA
     No. 14/2017 passed by the High Court of Meghalya at Shilong)

     CMJ FOUNDATION & ORS.                                          Petitioner(s)

                                                VERSUS

     THE STATE OF MEGHALAYA & ORS.                                  Respondent(s)


     IA No. 21159/2022 - APPLICATION FOR PERMISSION
     IA No. 94774/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 62515/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 62514/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 83073/2022 - INTERVENTION/IMPLEADMENT) WITH SLP(C) No. 14231/2021 (XIV) (FOR FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 114931/2021 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 114933/2021 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 114934/2021 IA No. 114933/2021 - EXEMPTION FROM FILING AFFIDAVIT IA No. 114934/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 114931/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 16-07-2024 These matters were called on for hearing today.

CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE PANKAJ MITHAL For Petitioner(s) Mr. Anupam Lal Das, Sr. Adv.

Mr. Philemon Nongbri, Adv. Mr. Ahanthem Henry, Adv.

Signature Not Verified

Mr. A. Rohen Singh, Adv.

Ms. Anne Mathew, AOR Digitally signed by GEETA JOSHI Date: 2024.07.22 16:24:26 IST Reason: Mr. Suryanarayana Singh, Sr. Adv. Ms. Pragati Neekhra, AOR Mr. Aditya Bhanu Neekhra, Adv. Mr. Atul Dong, Adv.

2

Mr. Aniket Patel, Adv.

For Respondent(s) Mr. Anupam Lal Das, Sr. Adv.

Mr. Philemon Nongbri, Adv. Mr. Ahanthem Henry, Adv.

Mr. A. Rohen Singh, Adv.

Ms. Anne Mathew, AOR Mr. Suryanarayana Singh, Sr. Adv. Ms. Pragati Neekhra, AOR Mr. Aditya Bhanu Neekhra, Adv. Mr. Atul Dong, Adv.

Mr. Aniket Patel, Adv.

Mr. Amit Wadhwa, Adv.

Mr. Sanjay Kumar Hadala, Adv. Mr. Raunak Parekh, Adv.

Mr. Pramod Tiwari, Adv.

Mr. Vivek Tiwari, Adv.

Mr. Bhoopesh Pandey, Adv. Ms. Priyanka Dubey, Adv.

Dr. Vinod Kumar Tewari, AOR UPON hearing the counsel the Court made the following O R D E R List for disposal of at 2 o’clock on 20.08.2024.

(GEETA JOSHI) (NIDHI WASON) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)