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Delhi High Court - Orders

Ag Enviro Infra Projects Pvt. Ltd vs Municipal Corporation Of Delhi on 30 May, 2024

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                                          $~40
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           W.P.(C) 8221/2024 & CM APPL. 33837/2024 CM APPL.
                                                      33838/2024

                                                      AG ENVIRO INFRA PROJECTS PVT. LTD.        ..... Petitioner
                                                                    Through: Mr. Sushil Dutt Salwan, Sr. Advocate
                                                                             with Mr. Aditya Garg, Advocate

                                                                                         versus

                                                      MUNICIPAL CORPORATION OF DELHI          ..... Respondent
                                                                   Through: Mr. Sanjay Vashishtha with Ms.
                                                                            Harshita Rai, Advs for MCD

                                          CORAM:
                                          HON'BLE THE ACTING CHIEF JUSTICE
                                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                                                         ORDER

% 30.05.2024

1. In view of the Full Court Reference to bid farewell to Hon'ble Mr. Justice Sanjeev Sachdeva and Hon'ble Mr. Justice V. Kameswar Rao, the matter could not be taken up for hearing today.

2. List on 01st June, 2024.

ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J MAY 30, 2024/hp This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/06/2024 at 00:59:04