Delhi High Court - Orders
Ag Enviro Infra Projects Pvt. Ltd vs Municipal Corporation Of Delhi on 30 May, 2024
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8221/2024 & CM APPL. 33837/2024 CM APPL.
33838/2024
AG ENVIRO INFRA PROJECTS PVT. LTD. ..... Petitioner
Through: Mr. Sushil Dutt Salwan, Sr. Advocate
with Mr. Aditya Garg, Advocate
versus
MUNICIPAL CORPORATION OF DELHI ..... Respondent
Through: Mr. Sanjay Vashishtha with Ms.
Harshita Rai, Advs for MCD
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 30.05.2024
1. In view of the Full Court Reference to bid farewell to Hon'ble Mr. Justice Sanjeev Sachdeva and Hon'ble Mr. Justice V. Kameswar Rao, the matter could not be taken up for hearing today.
2. List on 01st June, 2024.
ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J MAY 30, 2024/hp This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/06/2024 at 00:59:04