Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 29 in Bihar Minor Mineral Rules, 2017

29. Special Licenses for Brick Kiln Owners.

(1)Each brick kiln owner shall be required to obtain a retail license for operating the brick kiln and producing bricks from brick earth.
(2)The Department shall lay down detailed guidelines for such retail licenses and Mining/Excavation/Manufacture and trade in bricks and brick Earth.