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[Cites 0, Cited by 0] [Section 34A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34A(12) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(12)Each Central Board of Studies shall perform its functions in such a manner as to raise the standard of education and to facilitate availability of books of high standard and quality to students at economical prices. For the purpose it shall function in collaboration with the Madhya Pradesh Hindi Granth Academy and such other public bodies as may be working for the same objectives.