Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act] Daman and Diu - Subsection Section 102(2)(g) in Daman and Diu Value Added Tax Regulation, 2005 (g)the percentage of reduction of the amount of tax credit by the dealer under sub-section (6) of section 9;