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[Cites 0, Cited by 0] [Section 89(3)] [Section 89] [Entire Act]

State of Haryana - Subsection

Section 89(3)(a) in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996

(a)a memorandum showing :
(i)the number and description of animals sold;
(ii)the date on which sold;
(iii)the names and addresses of the purchasers;
(iv)the amount for which sold; and
(v)the number of animals, if any, returned unsold; and