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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(o) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(o)"Institution" means a Hospital, a convalescent home, a sanitorium, an asylum, a school, a hostel providing meals and includes all other institutions of a like nature as may be specified by the Government;