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State of Uttar Pradesh - Section

Section 54 in The Greater Noida Industrial Development Area Building Regulations, 1992

54. Living or sleeping room.

- The minimum internal height of all living or sleeping rooms shall be 2.75 mtrs. In case of air-conditioned rooms internal height shall not be less than 2.4 mtrs. The minimum head room under beams shall be 2.4 mtrs.